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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

(1)Every person desiring to obtain permission referred to in section 7 shall make an application in writing to the Controller in such form and containing such particulars as may be prescribed.