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State of Chattisgarh - Section

Section 24 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

24. Authorised official/person issuing the E-Stamp Certificate.

- The approved intermediary shall ensure that the person who has been given the duty to issue E-Stamp Certificate is regular full time employee of their Agency or institution and having suitable credentials.