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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4)(a) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(a)Appointment by cither method of recruitment or on initial constitution of service in accordance with the Rules made under the proviso to Art. 309 of the Constitution of India: