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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(iii) in Uttar Pradesh Value Added Tax Act, 2008

(iii)the United Nations or any other similar International body, entitled to privileges under any convention to which India is a party or under any other law for the time being in force; or