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[Cites 0, Cited by 0] [Section 86B(3)] [Section 86B] [Entire Act]

State of Maharashtra - Subsection

Section 86B(3)(v) in The Mumbai Municipal Corporation Act, 1888

(v)audited financial statements showing Balance sheet, Receipts and Expenditures and cash flow on a quarterly basis, within two months of end of each quarter; and audited financial statements for the full financial year, within three months of the end of the financial year.