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Supreme Court - Daily Orders

M/S Jindal Steel And Power Limited vs State Of Orissa on 12 March, 2021

Bench: Chief Justice, A.S. Bopanna

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     ITEM NO.16               Court No.1 (Video Conferencing)          SECTION XI-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   2398/2021

     (Arising out of impugned final judgment and order dated 02-11-2020
     in WP No. 6069/2009 passed by the High Court Of Orissa At Cuttack)

     M/S JINDAL STEEL AND POWER LIMITED                              Petitioner(s)

                                                 VERSUS

     STATE OF ORISSA & ORS.                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.18261/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     WITH SLP(C) No. 2357/2021 (XI-A)
     (FOR ADMISSION and I.R. and IA No.17772/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)
     SLP(C) No. 2170/2021 (XI-A)
     (FOR ADMISSION and I.R. and IA No.16199/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)
     SLP(C) No. 2488/2021 (XI-A)
     (FOR ADMISSION and I.R. and IA No.19109/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.21441/2021-APPLICATION FOR
     PERMISSION)
     SLP(C) No. 2319/2021 (XI-A)
     (FOR ADMISSION and I.R. and IA No.17703/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)
     SLP(C) No. 2317/2021 (XI-A)
     (FOR ADMISSION and I.R. and IA No.17683/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 12-03-2021 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.S. BOPANNA

     For Petitioner(s)             Mr.   Gopal Jain, Sr. Adv.
                                   Mr.   Naveen Kumar, AOR
                                   Mr.   Manish Kharbanda, Adv.
                                   Mr.   Parnav Sood, Adv.
Signature Not Verified
                                   Ms.   Shruti Chaudhary, Adv.
                                   Mr.   Prabhat Kumar Rai, Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.03.15
16:26:08 IST
Reason:                            Mr.   Vinit Kumar, Adv.
                                   Mr.   Nitesh Bhandari, Adv.
                                   Mr.   Naveen Kumar, AOR

                                   Mr. PS Narasimha, Sr. Adv.
                                 2

                    Mr. Dhananjaya Mishra, AOR
                    Mr. Biswaranjan Sahoo, Adv.
                    Mr. Dhananjaya Mishra, AOR

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice.

Until further orders, there shall be a stay of operation of the impugned order(s) passed by High Court and the impugned demand dated 03.03.2009.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR