Section 35 in Travancore-Cochin Medical Practitioners Act, 1953
35. Appeal to Government from the decision of the council.
- An appeal shall lie to the Government from every decision of a council under sections 24. 27. 28 and 33. Such appeal shall be preferred within three months from the Date on which notice of the order of the council w*as issued in such manner and subject to such conditions as may be prescribed by rules.
