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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(7) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(7)Kulpati shall exercise general control over the affairs of the University and shall give effect to the decisions of the authorities of the University.