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Union of India - Section

Section 1 in The Northern Indian Ferries Act, 1878

1. This Act applies to the Lakhimpur Frontier Tract, and to the Sadiya and Balipara Frontier Tracts in Assam, subject to certain modifications, see Assam Government notification No. 442-GS & 443-GS, dated 26th January, 1940.

It has been amended in-C.P. by Acts 1 of 1883, 12 of 1891, 4 of 1907, C.P. Acts 1 of 1931 and 23 of 1937;Punjab by Acts 20 of 1883 and 12 of 1891;U.P. by U.P. Acts 1 of 1914, 29 of 1948 and 8 of 1960 (w.e.f. 22-5-1960).Sambalpur District by Acts 1 of 1883, 12 of 1891, Ben. Act 1 of 1911 and Orissa Act 6 of 1993; 15 of 1948.Coorg by Coorg Act 6 of 1940; andAjmer by Act 6 of 1945.Orissa by Orissa Act 23 of 1950.