Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(4) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990 (4)Where an appeal lies under Section 13 and no appeal is made, no proceedings in revision shall be entertained upon an application.
