Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80IBA(2)] [Section 80IBA] [Entire Act] Union of India - Subsection Section 80IBA(2)(a) in The Income Tax Act, 1961 (a)the project is approved by the competent authority after the 1st day of June, 2016, but on or before the 31st day of March, [2022];