Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 98 in The West Bengal Factories Rules, 1958

98. Site of fatal accident.

- Where loss of life has immediately resulted from an accident, the place where the accident occurred shall be left as it was immediately after the accident until the expiration of at least three days after the time when the notice required under rule 95 was given, until the visit to the place by an inspector, whichever first happens, unless compliance with rule would tend to increase or continue the danger.Rule prescribed under section 88A