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[Cites 0, Cited by 0] [Section 10A(9A)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(9A)(vii) in The Income Tax Act, 1961

(vii)"software technology park" means any park set up in accordance with the Software Technology Park Scheme notified by the Government of India in the Ministry of Commerce and Industry;