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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(2)(d) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

(d)approve the necessary expenditure to be incurred by the Competent Authority for taking possession and realization of the assets of the financial establishment;