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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(2)(b) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(b)the times, places of the meeting of the Board or of any committee constituted under this Act and the procedure to be followed at such meeting including the quorum necessary for transaction on business;