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State of Rajasthan - Section

Section 13 in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

13. Preference in allotment of stalls to registered street vendors.

(1)The Municipality may give preference to the registered street vendors in allotment of stalls in he vending zones.
(2)The allotment of stalls to the street vendors shall be made in such manner, and subject to such terms and conditions, as may be specified.