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NCT Delhi - Section

Section 12 in The Bombay Prevention Of Begging Act, 1959 [Delhi Extension]

12. Provision of Receiving Centers.-

(1)The Chief Commissioner may provide and maintain one or more Receiving Centres at such places as it think fit, and may certify any institution to be a Receiving Centre for the purposes of this Act.
(2)Every such Receiving Centre shall be under the control of a Superintendent.