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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(9)(a) in Telangana Panchayat Raj Act, 2018

(a)While allotting the wards by rotation Scheduled Tribes, Scheduled Tribes (women), Scheduled Castes, Scheduled Castes (women), Backward Classes, Backward Classes (women), Unreserved and Unreserved (women) shall be treated as separate categories: