Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(2) in The Rubber Act, 1947 (2)The Board may appoint such [***] [The word " other" omitted by Act 54 of 1954, Section 8. ]Committees as may be necessary for the efficient performance of its duties and functions under this Act
