Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 138(2)] [Section 138] [Entire Act] State of Gujarat - Subsection Section 138(2)(c) in The Gujarat Municipalities Act, 1963 (c)the amount claimed from the applicant has been deposited by him in the municipal office.