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Delhi High Court - Orders

Genpact India Private Limited vs Income Tax Officer on 14 May, 2026

                          $~77 to 84
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 2906/2023
                                    GENPACT INDIA PRIVATE LIMITED                                                          .....Petitioner
                                                 Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER                                                     .....Respondent
                                                 Through:                             Mr. V.K. Saksena, JSC
                          78
                          +         W.P.(C) 4588/2023
                                    GENPACT INDIA PRIVATE LIMITED                                                          .....Petitioner
                                                 Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER & ANR.            .....Respondents
                                                 Through: Mr. V.K. Saksena, JSC
                          79
                          +         W.P.(C) 4735/2023
                                    GENPACT INDIA PRIVATE LIMITED              .....Petitioner
                                                 Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER & ANR.                 .....Respondents
                                                 Through: Mr. V.K. Saksena, JSC
                          80
                          +         W.P.(C) 1294/2025 CM APPL. 6453/2025 CM APPL. 52285/2025
                                    GENPACT INDIA PRIVATE LIMITED                                                          .....Petitioner
                                                 Through: Appearance not given

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40
                                     INCOME TAX OFFICER                                                    .....Respondent
                                                 Through:                             Mr. V.K. Saksena, JSC
                          81
                          +         W.P.(C) 1858/2025 CM APPL. 8863/2025 CM APPL. 52283/2025
                                    MS GENPACT INDIA PRIVATE LIMITED           .....Petitioner
                                                 Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 (3)
                                    (2) NEW DELHI AND ANR                       .....Respondents
                                                   Through: Mr. V.K. Saksena, JSC
                          82
                          +         W.P.(C) 1859/2025 CM APPL. 8866/2025 CM APPL. 13570/2025
                                    CM APPL. 52282/2025
                                    MS GENPACT INDIA PRIVATE LIMITED               .....Petitioner
                                                     Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2
                                    NEW DELHI                                  .....Respondent
                                                 Through: Mr. V.K. Saksena, JSC
                          83
                          +         W.P.(C) 1860/2025 CM APPL. 8867/2025
                                    MS GENPACT INDIA PRIVATE LIMITED           .....Petitioner
                                                 Through: Appearance not given

                                                                  versus

                                    INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2 &
                                    ANR.                                    .....Respondents
                                                 Through: Mr. V.K. Saksena, JSC
                          84
                          +         W.P.(C) 1861/2025 CM APPL. 8868/2025 CM APPL. 52284/2025
                                    MS GENPACT INDIA PRIVATE LIMITED                                                       .....Petitioner
                                                 Through: Appearance not given




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40
                                                                   versus

                                    INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2
                                    NEW DELHI                                 .....Respondent
                                                 Through: Mr. V.K. Saksena, JSC
                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                 ORDER

% 14.05.2026

1. List these cases on 23.07.2026.

2. Interim order(s) shall continue till further orders.

DINESH MEHTA, J VINOD KUMAR, J MAY 14, 2026/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40