Delhi High Court - Orders
Genpact India Private Limited vs Income Tax Officer on 14 May, 2026
$~77 to 84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2906/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. V.K. Saksena, JSC
78
+ W.P.(C) 4588/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. V.K. Saksena, JSC
79
+ W.P.(C) 4735/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. V.K. Saksena, JSC
80
+ W.P.(C) 1294/2025 CM APPL. 6453/2025 CM APPL. 52285/2025
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40
INCOME TAX OFFICER .....Respondent
Through: Mr. V.K. Saksena, JSC
81
+ W.P.(C) 1858/2025 CM APPL. 8863/2025 CM APPL. 52283/2025
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 (3)
(2) NEW DELHI AND ANR .....Respondents
Through: Mr. V.K. Saksena, JSC
82
+ W.P.(C) 1859/2025 CM APPL. 8866/2025 CM APPL. 13570/2025
CM APPL. 52282/2025
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2
NEW DELHI .....Respondent
Through: Mr. V.K. Saksena, JSC
83
+ W.P.(C) 1860/2025 CM APPL. 8867/2025
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2 &
ANR. .....Respondents
Through: Mr. V.K. Saksena, JSC
84
+ W.P.(C) 1861/2025 CM APPL. 8868/2025 CM APPL. 52284/2025
MS GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Appearance not given
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40
versus
INCOME TAX OFFICER WARD INTERNATIONAL TAX 1 3 2
NEW DELHI .....Respondent
Through: Mr. V.K. Saksena, JSC
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 14.05.2026
1. List these cases on 23.07.2026.
2. Interim order(s) shall continue till further orders.
DINESH MEHTA, J VINOD KUMAR, J MAY 14, 2026/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:22:40