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Orissa High Court

Raj Kishore Swain vs K.B. Mohapatra And Another .... ... on 30 September, 2021

Author: Biswanath Rath

Bench: Biswanath Rath

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              CONTC(CP) NO.147 OF 2002

               Raj Kishore Swain                       ....             Petitioner

                                                         Mr. Ajit Rath, Advocate

                                            -versus-


               K.B. Mohapatra and another              ....       Opposite Parties

                                                   Mr. H.K. Panigrahi, Advocate

                        CORAM:
                        JUSTICE BISWANATH RATH
                                         ORDER
Order                                    30.9.2021
No.01


1. Keeping in view the statement made by Mr. H.K. Panigrahi, learned counsel for the Opposite Parties that the order sought to be complied with in the Contempt Proceeding, is already complied with in the meantime, this Court finds, nothing survives in this Contempt Petition to be adjudicated upon by this Court any further, which is hereby dropped. A compliance report be also communicated to the Petitioner.

(Biswanath Rath) Judge sisir Page 1 of 1