Orissa High Court
Raj Kishore Swain vs K.B. Mohapatra And Another .... ... on 30 September, 2021
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC(CP) NO.147 OF 2002
Raj Kishore Swain .... Petitioner
Mr. Ajit Rath, Advocate
-versus-
K.B. Mohapatra and another .... Opposite Parties
Mr. H.K. Panigrahi, Advocate
CORAM:
JUSTICE BISWANATH RATH
ORDER
Order 30.9.2021 No.01
1. Keeping in view the statement made by Mr. H.K. Panigrahi, learned counsel for the Opposite Parties that the order sought to be complied with in the Contempt Proceeding, is already complied with in the meantime, this Court finds, nothing survives in this Contempt Petition to be adjudicated upon by this Court any further, which is hereby dropped. A compliance report be also communicated to the Petitioner.
(Biswanath Rath) Judge sisir Page 1 of 1