Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Odisha - Subsection

Section 52(1)(v) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(v)Details of structural plan and structural design including soil test certificate from a structural engineer. Provided further that while preparing the structural plan/design following aspects should be taken into account :