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[Cites 0, Cited by 0] [Section 1137] [Entire Act]

Bengal Presidency - Subsection

Section 1137(c) in Police Regulations, Bengal , 1943

(c)Cheques shall be used economically. One receipt cheque shall ordinarily be made out for all bills cashed on the same day, the amounts under different heads being noted on the cheque. Similarly, one pay cheque shall, where possible, be used for the total amount to be sent on any day to each subdivision (excepting the sadar), the different sums intended for each station or office under each head being noted on the cheque. Separate pay cheques shall be made out for every office or station in the sadar subdivision for the total amount to be sent on any day to each office or station the-amounts under different heads being separately noted on each cheque. The cheque shall be made payable to the officer responsible for the distribution of the amount who shall acknowledge receipt on its reverse.