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State of Himachal Pradesh - Section

Section 12 in Himachal Pradesh General Clauses Act, 1968

12. Gender and number.

- In all Himachal Pradesh Acts, unless there is anything repugnant in the subject or context,-
(1)words importing the masculine gender shall be taken to include females; and
(2)words in the singular shall include the plural and vice-versa.Powers And Functionaries