Himachal Pradesh High Court
Daulat Ram Bhaikta vs . Lakhwinder Singh on 21 February, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Daulat Ram Bhaikta vs. Lakhwinder Singh .
CR No. 24 of 2023 21.02.2023 Present: Mr. D.N. Sharma, Advocate, for the petitioner.
Issue notice to the respondent returnable on 24th February, 2023.
Since, respondent has filed Caveat through Sh. Abhishek Banta, Advocate, list the matter on 24th February, 2023 and for such date, the name of learned counsel for the respondent be reflected in the cause list to be circulated for the day.
List on 24th February, 2023.
(Satyen Vaidya) Vacation Judge 21th February, 2023 (himani) ::: Downloaded on - 21/02/2023 20:34:56 :::CIS