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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 299(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)A lays sticks and turf over a pit, with the intention of thereby causing death, or with the knowledge that death is likely to be thereby caused. Z, believing the ground to be firm, treads on it, falls in and is killed. A has committed the offence of culpable homicide.