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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(1) in The Gas Cylinders Rules, 2016

(1)An appeal shall lie with the Central Government against any order passed by the Chief Controller refusing to grant, amend or renew a license or canceling or suspending a license and to the Chief Controller against any order passed by the Controller.