Section 8(3)(c) in Central Silk Board Act, 1948.

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Union of India - Subsection

Section 8(3)(c) in Central Silk Board Act, 1948.

(c)to prepare and furnish such [* * *] [The word "other" omitted by Act 21 of 1970, Section 3.] reports relating to the [* * *] [The word "raw" omitted by Act 31 of 1953, Section 6 (w.e.f. 25-3-1954).] silk industry as may be required by the Central Government from time to time.

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Union of India - Subsection

Section 8(3)(c) in Central Silk Board Act, 1948.