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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(p) in The Delhi Urban Shelter Improvement Board Act, 2010

(p)"person interested" in relation to any land or building, includes any person claiming, or entitled to claim, an interest In the compensation payable on account of the acquisition of that land or building under this Act;