Madhya Pradesh High Court
Avinash Kaur vs Ravneet Singh on 27 April, 2018
HIGH COURT OF MADHYA PRADESH
BENCH AT INDORE
M.CR.C. No.16053/2018
Indore, Dated: 27/04/2018
Shri Anand Soni, learned counsel for the
applicant.
Issue notice to the respondents on payment of PF
within 3 working days, returnable within 2 weeks.
List along with the service report.
(Virender Singh) Judge soumya Digitally signed by Soumya Ranjan Dalai Date: 2018.05.01 10:11:34 +05'30'