Section 67C in The Orissa Co-operative Societies Act, 1962
67C.
All orders and decisions of the Tribunal shall be final and shall not be questioned in any Court of law.] [Substituted by Orissa Act No. 28 of 1991, Section 37 dated 31.12.1991, w.e.f. 1.5.1993.]Chapter-IX Settlement of Disputes
