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Delhi High Court - Orders

M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 20 August, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~SB-1 to 14.
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           LPA 148/2021 & CM APPLs.14439/2021 AND 14441/2021

                                                      M/S HALDYN HEINZ FINE GLASS
                                                      PRIVATE LIMITED                              .....Appellant
                                                                    Through: Ms.Swapna Seshadri, Advocate with
                                                                             Ms.Aishwarya     Suleramani       and
                                                                             Ms.Harsha V.Rao, Advocates.

                                                                                         versus

                                                      GUJARAT GAS LIMITED & ANR.                  .....Respondents
                                                                   Through: Mr. Parag Tripathi, Senior Advocate
                                                                             with Ms. Chand Chopra and Ms.
                                                                             Neha Bhupathiraju Advocates for
                                                                             respondent No.1.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates.
                                                                             Mr. Utkarsh Sharma, Mr. Rahul
                                                                             Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                             Harshita Tomar, Mr. Kartikey Joshi
                                                                             Mr. Suyash Gaur and Mr. Prince
                                                                             Kumar,         Advocates          for
                                                                             Respondent/PNGRB
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.

                                          +           W.P.(C) 4315/2022 & CM APPLs.12908-12909/2022 AND
                                                      18623/2022
                                                      ANTIQUE MARBONITE PVT LTD AND ORS.          ....Petitioners
                                                                  Through: Mr. Jayant Mehta, Senior Advocate
                                                                           Mr.    Prantar    Basu     Chaudhry,
                                                                           Ms.Nisha     Bhatia,   Mr.Siddharth
                                                                           Shekhar Advocates for Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:48
                                                                                                                  Nos. 1-23.
                                                                                                                 Mr. Saurav Agrawal and Mr.
                                                                                                                 Anshuman Chaudhary, Advs. for
                                                                                                                 Petitioner No.24.

                                                                                         Versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Rahul Sagar Sahay, Advocate,
                                                                           Advocates for PNGRB.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocate.
                                                                           Mr. Parag Tripathi, Senior Advocate
                                                                           with Mr. Piyush Joshi, Ms. Sumiti
                                                                           Yadava, Ms. Meghna Sengupta, Ms.
                                                                           Vatsla Bhatia, Mr. Yagya Sharma,
                                                                           Advocates, Advocates For respondent
                                                                           No.3/GGL.
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                                                           Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                           Ms. Meghna Sengupta, Ms. Vatsla
                                                                           Bhatia,   Mr.     Yagya       Sharma,
                                                                           Advocates, Advocates for intervenor
                                                                           in CM No. 43536/2022.

                                          +           LPA 211/2023, CAV 163/2023 & CM APPLs.15189-15191/2023
                                                      AND 25260/2023

                                                      EICL LIMITED                                                                      .....Appellant
                                                                                         Through:                Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                                                                 Govind Manoharan, Mr. Tenzing
                                                                                                                 Bhutia, Mr. B.D. Kundan, Advs.
                                                                                         versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:48
                                                       AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia,   Mr.     Yagya       Sharma,
                                                                             Advocates for R-1&2.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                                                             Mr. Rahul Sagar Sahay, Advocate for
                                                                             PNGRB.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates
                                                                             Mr.N.L.Ganapathi, Advocate with
                                                                             Ms.Rini V.Tigga and Mr.Amogh
                                                                             S.Rao, Advocates for R-5.
                                                                             Mr.Parag P.Tripathi, Sr.Advocate
                                                                             with Ms.Chand Chopra, Advocate
                                                                             with Ms.       Neha Bhupathiraju,
                                                                             Advocate for R-6.

                                          +           LPA 366/2023 & CM APPLs.19697-19698/2023

                                                      GAIL (INDIA) LIMITED                                                           .....Appellant
                                                                     Through:                                    Mr.N.L.Ganapathi, Advocate with
                                                                                                                 Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                                                                 Advocates.
                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.       .....Respondents
                                                                    Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia,   Mr.     Yagya      Sharma,
                                                                             Advocates for R-1&2.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                                                             Mr.Abhi Bansal, Advocate with




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                                                                 and Ms.Vidhi Jindal, Advocates
                                                                                                                 Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                                                                 Govind Manoharan, Mr. Tenzing
                                                                                                                 Bhutia, Mr. B.D. Kundan, Advs. for
                                                                                                                 R-5.
                                                                                                                 Mr. Parag P. Tripathi, Senior
                                                                                                                 Advocate with Ms.Chand Chopra,
                                                                                                                 and Ms.Neha Bhupathiraju, Advocate
                                                                                                                 for R- 6.
                                                                                                                 Mr. Rahul Sagar Sahay, Advocate for
                                                                                                                 PNGRB.

                                          +           LPA 254/2021 & CM APPLs.26676/2021, 34446/2021, 46637/2021
                                                      AND 44724/2022

                                                      GUJARAT GAS LIMITED                                                               .....Appellant
                                                                   Through:                                      Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Mr. Piyush Joshi, Ms. Sumiti
                                                                                                                 Yadava, Ms. Meghna Sengupta, Ms.
                                                                                                                 Vatsla Bhatia, Mr. Yagya Sharma,
                                                                                                                 Advocates.

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                .....Respondent
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates          for
                                                                           Respondent/PNGRB
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                           Ms. Meghna Sengupta, Ms. Vatsla




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Bhatia,   Mr.    Yagya     Sharma,
                                                                                                                 Advocates, Advocates for Impleaders
                                                                                                                 in CM APPL.44724/2022.
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.

                                          +           LPA 64/2024 & CM APPLs.4534/2024, 12574/2024 AND
                                                      28591/2024
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                 .....Appellant
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar, Advocates

                                                                                         versus

                                                      AGP CITY GAS PRIVATE LIMITED & ORS.         .....Respondents
                                                                    Through: Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsla
                                                                             Bhatia,   Mr.     Yagya       Sharma,
                                                                             Advocates, Advocates for R-1&2.
                                                                             Mr. Jayant Mehta, Sr. Adv.with Mr.
                                                                             Govind Manoharan, Mr. Tenzing
                                                                             Bhutia, Mr. B.D. Kundan, Advs. for
                                                                             R-3.
                                                                             Mr. Apoorv Kurup, CGSC with Mr.
                                                                             Mr. Apoorv Kurup, CGSC with
                                                                             Mr.Akhil Hasija and Ms. Gauri
                                                                             Gobardhan, Advocates for UOI.
                                                                             Mr. Rahul Sagar Sahay, Advocate for
                                                                             PNGRB.
                                                                             Mr.Abhi Bansal, Advocate with
                                                                             Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                             and Ms.Vidhi Jindal, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Mr.N.L.Ganapathi, Advocate with
                                                                                                                 Ms.Rini V.Tigga and Mr.Amogh
                                                                                                                 S.Rao, Advocates for R-5.
                                                                                                                 Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Ms. Chand Chopra and Ms.
                                                                                                                 Neha Bhupathiraju Advocates for
                                                                                                                 Applicant-GGL.

                                          +           W.P.(C) 9374/2015 & CM APPLs.21790-21791/2015 AND
                                                      4231/2016

                                                      INDRAPRASTHA GAS LIMITED                    .....Petitioner
                                                                  Through: Mr.K.K.Rai, Senior Advocate with
                                                                            Mr.S.K.Pandey, Mr.Anshul Rai, Mr.
                                                                            Awanish Kumar, Mr.Chandrasekhar
                                                                            A.Chakalabbi, Ms.Sreoshi Chatterji
                                                                            and Ms.Medha Tandon, Advocates.

                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates          for
                                                                           Respondent/PNGRB
                                                                           Ms.Monika Arora, CGSC with
                                                                           Mr.Subhrodeep Saha, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr.Saurav Agrawal, Advocate with
                                                                           Mr.Trinath Tadakamalla, Mr.Anand
                                                                           Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                           Shekhar      and       Mr.Anshuman




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Chaudhry, Advocates for Interveners.
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.

                                          +           W.P.(C) 11148/2020

                                                      MAHANAGAR GAS LIMITED                     .....Petitioner
                                                                 Through: Mr.Saurav Agrawal, Advocate with
                                                                          Mr.Trinath Tadakamalla, Mr.Anand
                                                                          Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                          Shekhar      and        Mr.Anshuman
                                                                          Chaudhry, Advocates.
                                                                          Mr.Abhi Bansal, Advocate with
                                                                          Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                          and Ms.Vidhi Jindal, Advocates

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates           for
                                                                           Respondent/PNGRB
                                                                           Mr.Pratima N.Lakra, CGSC with
                                                                           Mr.Chandan Prajapati, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                           +           W.P.(C) 9711/2020 & CM APPLs.31041/2020, 11350/2022,
                                                      31858/2022 AND 55246/2023
                                                      MAHANAGAR GAS LIMITED                      .....Petitioner
                                                                 Through: Mr.Saurav Agrawal, Advocate with
                                                                          Mr.Trinath Tadakamalla, Mr.Anand
                                                                          Raja, Ms.Nisha Bhatia, Mr.Siddharth
                                                                          Shekhar and Mr.Anshuman
                                                                          Chaudhry, Advocates
                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,         Advocates           for
                                                                           Respondent/PNGRB
                                                                           Mr.Pratima N.Lakra, CGSC with
                                                                           Mr.Chandan Prajapati, Advocate for
                                                                           UOI.
                                                                           Mr.Abhi Bansal, Advocate with
                                                                           Mr.Tarun Walia, Mr.Taranmeet Kaur
                                                                           and Ms.Vidhi Jindal, Advocates.
                                          +           W.P.(C) 1017/2021 & CM APPL.2821/2021
                                                      GUJARAT GAS LIMITED                                                              .....Petitioner
                                                                   Through:                                      Mr. Parag Tripathi, Senior Advocate
                                                                                                                 with Ms. Chand Chopra and Ms.
                                                                                                                 Neha Bhupathiraju Advocates

                                                                                         versus

                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Mr. Suyash Gaur and Mr. Prince
                                                                                                                 Kumar,        Advocates       for
                                                                                                                 Respondent/PNGRB
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.

                                          +           W.P.(C) 3369/2022 & CM APPLs.9845/2022 AND 9847/2022

                                                      SABARMATI GAS LIMITED                      .....Petitioner
                                                                  Through: Ms.Chand Chopra, Advocate with
                                                                            Ms.Neha Bhupathiraju, Advocate.

                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS
                                                      REGULATORY BOARD & ANR.                   .....Respondents
                                                                  Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                           Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                           Harshita Tomar, Mr. Kartikey Joshi
                                                                           Mr. Suyash Gaur and Mr. Prince
                                                                           Kumar,          Advocates         for
                                                                           Respondent/PNGRB
                                                                           Mr. Apoorv Kurup, CGSC with
                                                                           Mr.Akhil Hasija and Ms. Gauri
                                                                           Gobardhan, Advocates for UOI.
                                                                           Mr. Pritish Sabharwal, Addvocate for
                                                                           MCD.

                                          +           W.P.(C) 3911/2022 & CM APPL.11635/2022

                                                      TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
                                                      GENERAL MANAGER (PROJECT)                  ....Petitioner
                                                                   Through: Mr.N.L.Ganapathi, Advocate with
                                                                            Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                            Advocates.

                                                                                         versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                       PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                     .....Respondent
                                                                   Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                            Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                            Harshita Tomar, Mr. Kartikey Joshi
                                                                            Mr. Suyash Gaur and Mr. Prince
                                                                            Kumar,        Advocates           for
                                                                            Respondent/PNGRB
                                                                            Mr. Apoorv Kurup, CGSC with
                                                                            Mr.Akhil Hasija and Ms. Gauri
                                                                            Gobardhan, Advocates for UOI.

                                          +           W.P.(C) 3913/2022 & CM APPL.11641/2022
                                                      VADODARA GAS LIMITED THROUGH ITS COMPANY
                                                      SECRETARY AND HOD (HR)                     ....Petitioner
                                                                  Through: Mr.N.L.Ganapathi, Advocate with
                                                                            Ms.Rini V.Tigga, Mr.Amogh S.Rao,
                                                                            Advocates.
                                                                  Versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                     .....Respondent
                                                                   Through: Mr. Utkarsh Sharma, Mr. Rahul
                                                                            Sagar, Ms. Sanskriti Bhardwaj, Ms.
                                                                            Harshita Tomar, Mr. Kartikey Joshi
                                                                            Mr. Suyash Gaur and Mr. Prince
                                                                            Kumar,        Advocates           for
                                                                            Respondent/PNGRB
                                                                            Mr. Apoorv Kurup, CGSC with
                                                                            Mr.Akhil Hasija and Ms. Gauri
                                                                            Gobardhan, Advocates for UOI.

                                          +           W.P.(C) 10244/2024 & CM APPL.42013/2024

                                                      SHELL ENERGY INDIA PRIVATE LIMITED            ....Petitioner
                                                                   Through: Mr. Balbir Singh, Sr. Adv. with Mr.
                                                                             Parag Maini, Mr. Abhimanyu Chopra,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49
                                                                                                                  Mr. Raghav Chadha, Mr. Kunal
                                                                                                                 Sabharwal, Ms. Pragya Kaushik, Mr.
                                                                                                                 Karan     Sachdev,   Mr.    Aman
                                                                                                                 Chaudhary, Mr. Kushagra Jain, Mr.,
                                                                                                                 Deepak Mahajan, Mr. Raghav Mittal
                                                                                                                 and Mr. Shubham Madaan, Advs.
                                                                                         Versus

                                                      UNION OF INDIA & ORS.                                                          .....Respondents
                                                                    Through:                                     Mr.Apoorv Kurup, CGSC, Mr.Arnav
                                                                                                                 Mittal, GP and Mr. Gurjas Singhfor
                                                                                                                 UOI.
                                                                                                                 Mr. Rahul Sagar Sahay, Advocate for
                                                                                                                 PNGRB
                                                                                                                 Mr. Apoorv Kurup, CGSC with
                                                                                                                 Mr.Akhil Hasija and Ms. Gauri
                                                                                                                 Gobardhan, Advocates for UOI.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                                                         ORDER

% 20.08.2024

1. The Hon'ble Division Bench has not assembled today.

2. List on 26th September, 2024.

By Order Court Master AUGUST 20, 2024 js This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 23:26:49