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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Uttar Pradesh - Subsection

Section 257(b) in The U.P. Co-operative Societies Rules, 1968

(b)Every memorandum of appeal shall be accompanied by a certified copy of the order, decision or award against which the appeal is preferred and by a way (sic) of memorandum of appeal as there ore parties.