Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Tamilnadu - Subsection Section 55(2) in Annamalai University Act, 2013 (2)The person appointed as administrator under sub-section (1) shall hold office for a period of one year or till the necessity ceases, whichever is earlier.
