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[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(8)(c) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(c)to consider and report on any matter referred to it by the Coordination Committee [Commissioner, Higher Education] [Substituted by M.P. Act No. 19 of 1994.] or the Kuladhipati, as the case may be;