Madras High Court
Maria Synce vs Mariathankam on 4 September, 2023
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
Dated:04.09.2023
CORAM
THE HONOURABLE MRS JUSTICE K. GOVINDARAJAN
THILAKAVADI
C.R.P(MD)No.27 of 2020
Maria Synce ... Petitioner/Petitioner
Plaintiff
Vs.
1.Mariathankam
2.Rosemary
3.Lilly
4.Maria Sence
5.Maria Prince
6.Maria Selvam
7.Tharmanathan @
Thammu
8.Sabarimuthu
9.John Bosco
10.Yesudhas
11.Mary Lilly
12.Thomas Aquinas ...Respondents
Respondents/Defendants
Civil Revision Petition is filed under Article 227 of the Constitution
of India, to direct the learned Subordinate Court, Padmanabhapuram, to
number the unnumbered I.A.No... of 2019 in O.S.No.344 of 2012 dated
15.10.2019.
For Petitioner :Mr.B.Christopher
https://www.mhc.tn.gov.in/judis
2
ORDER
When the matter is taken up for hearing today, the learned counsel for the petitioner seeks permission of this Court to withdraw this petition and he has also made an endorsement to that effect.
2.In view of the above, this Civil Revision Petition is dismissed as withdrawn. No costs.
04.09.2023 NCC:Yes/No Index:Yes/No Internet:Yes/No Ns To
1.The Subordinate Court, Padmanabhapuram.
2.The Section Officer, V.R.Section, Madurai Bench of Madras High Court, Madurai.
https://www.mhc.tn.gov.in/judis 3 K.GOVINDARAJAN THILAKAVADI, J.
Ns C.R.P(MD)No.27 of 2020 04.09.2023 https://www.mhc.tn.gov.in/judis