Section 5 in Gujarat State Council for Physiotherapy Rules, 2013
5. Fixation of stages of election.
(1)The Returning Officer shall fix the following stages of the election, namely:-(a)Receipt of nomination papers,(b)Scrutiny of nomination papers,(c)Receipt of voting papers,(d)Scrutiny and counting of papers.(2)The date of the receipt of the nomination papers shall not be less than forty days before the date fixed for the receipt of the voting papers. The date fixed for the scrutiny of the nomination papers shall be the next day of the last date fixed for the receipt of the nomination papers.
