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Rajasthan High Court - Jaipur

Umesh Chand Sharma Son Of Late Shri ... vs Mahesh Chand, Adopted Son Of Shri Ishwar ... on 22 July, 2022

Author: Anoop Kumar Dhand

Bench: Anoop Kumar Dhand

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 382/2022

                                   Umesh Chand Sharma Son Of Late Shri Roshan Lal Sharma
                                                                                                     ----Appellant
                                                                      Versus
                                   Mahesh Chand, Adopted Son Of Shri Ishwar Prasad Sharma, Son
                                   Of Late Shri Roshan Lal Sharma
                                                                                                   ----Respondent

For Appellant(s) : Mr. Ashwani Kumar Chobisa For Respondent(s) :

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 22/07/2022 Put up before another Bench.
(ANOOP KUMAR DHAND),J Ritu/22 (Downloaded on 25/12/2022 at 03:08:14 AM) Powered by TCPDF (www.tcpdf.org)