Rajasthan High Court - Jaipur
Umesh Chand Sharma Son Of Late Shri ... vs Mahesh Chand, Adopted Son Of Shri Ishwar ... on 22 July, 2022
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 382/2022
Umesh Chand Sharma Son Of Late Shri Roshan Lal Sharma
----Appellant
Versus
Mahesh Chand, Adopted Son Of Shri Ishwar Prasad Sharma, Son
Of Late Shri Roshan Lal Sharma
----Respondent
For Appellant(s) : Mr. Ashwani Kumar Chobisa For Respondent(s) :
HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 22/07/2022 Put up before another Bench.
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