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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Maharashtra - Subsection

Section 110(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)in appointing out of their respective bodies, a joint committee for any purposes in which they are jointly interested and in appointing Chairman of such Committee; and