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Union of India - Section

Section 32 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

32. Pilot when on duty to carry with him his licence, etc.

- A pilot when on duty shall always have with him an official Tide Table for the Port, a copy of the Port Rules, Docks Bye-Laws, Pilotage Regulations for the time being in force and his licence.