Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 36] [Entire Act] Union of India - Subsection Section 36(1) in The Wakf Act, 1995 (1)Every waqf, whether created before or after the commencement of this Act, shall be registered at the office of the Board.
