Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(1)(i) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003 (i)no person at his own instance or at the instance of any other person commences, undertakes or carries out development on any land-