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State of Assam - Section

Section 112A in The Assam Excise Rules, 2016

112A. Profile registration in case of manufacturers who manufacture their products outside the state and intends to sell their products in Assam.

- A profile registration fee of Rupees five lakhs (Rs.5 lakhs) only as annual fee shall be levied on the manufacturers who manufacture their products outside the State and intends to sell their products in Assam. The fee levied shall be valid till 31st March of the financial year.
(I)Grant of Excise Licence.