Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40V(1)] [Section 40V] [Entire Act]

State of Tamilnadu - Subsection

Section 40V(1)(b) in Tamil Nadu Forest Act, 1882

(b)fells such trees in places other than those for which he has obtained permission from a Forest Officer, or in quantities larger than, or different in kind from, those so permitted, or