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Bombay High Court

Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 7 January, 2026

                                                                        920-APEAL.641.2019+1.doc


    JVS.
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION

                                           CRIMINAL APPEAL NO. 641 OF 2019
           Digitally
           signed by
           JAYANT
JAYANT     VISHWANATH
VISHWANATH SALUNKE
SALUNKE    Date:
           2026.01.07
           19:19:15
                        Rubabuddin Shaikh                       }   Appellant
           +0530
                             Versus
                        The Central Bureau of Investigation     }
                        & Ors.                                  }   Respondents

                                                        WITH
                                           CRIMINAL APPEAL NO. 656 OF 2019

                        Nayabuddin Shaikh                       }   Appellant
                             Versus
                        The Central Bureau of Investigation     }
                        & Ors.                                  }   Respondents

                        Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj
                        Jagtap i/b. Probus Legal, Advocates for the Appellants.
                        Mr. Anil C. Singh, Additional Solicitor General with
                        Mr.Kuldeep Patil, Mr. Chaitanya Chavan, Mr. Adarsh Vyas,
                        Mr. Krishnakant Deshmukh, Mr. Rajdatt Nagre, Ms. Saili
                        Dhuru, Mr. Anay Joshi, Mr. Sumitkumar Nimbalkar &
                        Ms.Sanika Joshi, Advocates for Respondent No. 1-CBI.
                        Mr. Madhushdhan Pareek, Advocate for Respondent Nos.2,
                        8, 9, 10 & 11.
                        Mr. Amit Desai, Senior Advocate with Mr. Madhusudan
                        Pareek, Advocates for Respondent No. 3.
                        Mr. Khan Abdul Wahab with Ms. Shifa Khan, Ms.Mayanka
                        S. R., Mr. Fardin Shaikh, Mr. Abdul Hafeez Kotawala,
                        Mr.Nitin Mane & Mr. Shahabuddin Shaikh, Advocate for
                        Respondent No. 5.
                        Mr. Ishan Jani with Mr. Farhad Panthaki, Advocates for
                        Respondent Nos. 6 & 7.
                        Mr. Parth Bhanushali i/b. Mr. Maitreya Shukla, Advocates
                        for Respondent No. 12.
                        Mr.Hitesh P. Shah, Advocate for Respondent Nos. 14 & 23.
                        Mr. Sachin R. Pawar with Mr. Devang S. Mhatre i/b.
                        Mr.Sagar S. Patil, Advocates for Respondent Nos. 18 to 22.


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                                                          920-APEAL.641.2019+1.doc


Ms. M. M. Deshmukh, In-Charge Public Prosecutor with
Mr. J. P. Yagnik, APP for Respondent No. 24-State.

                 CORAM:           SHREE CHANDRASHEKHAR, CJ. &
                                  GAUTAM A. ANKHAD, J.
                 DATE:            7th JANUARY 2026

P.C.:

Post the matters on 8th January 2026 at 3:00 p.m. [GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 2 ::: Uploaded on - 07/01/2026 ::: Downloaded on - 07/01/2026 20:51:40 :::