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State of Rajasthan - Section

Section 251 in Rajasthan Panchayati Raj Rules, 1996

251. Audit Report

- The Audit Report of the Director, Local Fund Audit shall be sent to the Panchayati Raj Institution concerned. A copy of the audit report to Panchayats shall also be sent to Panchayat Samiti concerned. Likewise a copy of the audit report of Panchayat Samitis shall also be sent to Zila Parishad concerned who will see that the irregularities pointed out by audit are promptly attended to and rectified.