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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Rajasthan - Subsection

Section 169(6) in Rajasthan Panchayati Raj Rules, 1996

(6)A Panchayat may extend the area of a grazing ground in case of increase in the number of cattle heads in which case sanction will be applied for as in the case of establishing a new grazing ground.