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Union of India - Section

Section 10 in Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018

10. Power to relax.

- Where the Appointing Authority is satisfied that the operation of any of these rules causes undue hardship in any class category of persons or posts, it may dispense with or relax the requirement of the rule to such extent and subject conditions, as it may consider necessary.