Jammu & Kashmir High Court
Ramnik Singh And Others vs Union Territory Of J And K And Others on 17 February, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 104
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP (C) No. 63/2021
CM No. 307/2021
Ramnik Singh and others ....Petitioner(s)
Through:- Mr. Sachin Gupta, Advocate.
v/s
Union Territory of J and K and others ....Respondent(s)
Through:- Mr. A.M. Malik, Dy. AG for R-1 to 3.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Objections are stated to have been filed by respondent Nos. 1 to 3.
Objections have not been filed by respondent No.4.
List for consideration on 29.03.2021.
Meanwhile, objections by respondent No.4.
(JAVED IQBAL WANI) JUDGE Jammu 17.02.2021 Renu RENU BALA 2021.02.18 15:15 I attest to the accuracy and integrity of this document