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Jammu & Kashmir High Court

Ramnik Singh And Others vs Union Territory Of J And K And Others on 17 February, 2021

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                  Serial No. 104




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                                        WP (C) No. 63/2021
                                                                         CM No. 307/2021


           Ramnik Singh and others                                           ....Petitioner(s)

                                         Through:- Mr. Sachin Gupta, Advocate.

                                         v/s

           Union Territory of J and K and others                           ....Respondent(s)

                                        Through:- Mr. A.M. Malik, Dy. AG for R-1 to 3.



           Coram:              HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                     ORDER

Objections are stated to have been filed by respondent Nos. 1 to 3.

Objections have not been filed by respondent No.4.

List for consideration on 29.03.2021.

Meanwhile, objections by respondent No.4.

(JAVED IQBAL WANI) JUDGE Jammu 17.02.2021 Renu RENU BALA 2021.02.18 15:15 I attest to the accuracy and integrity of this document